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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(ii) in Haryana (Prevention and Control of Water Pollution) Rules, 1978

(ii)[If a meeting of the Board could not held for want of quorum then the meeting shall automatically stand adjourned to the same day in the next week, at the same time and same place and if that day is a public holiday, to the next succeeding day which is not a public holiday.] [Substituted vide Notification No. G.S.R. 44/C.A.6/74/S.64/86, the 30th May 1986]