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[Cites 0, Cited by 0] [Section 225(2)] [Section 225] [Entire Act]

State of West Bengal - Subsection

Section 225(2)(u) in West Bengal Municipal Act, 1993

(u)[ regulating construction of latrines.] [Inserted by section 11 of the West Bengal Municipal (Amendment) Act, 2009 (West Bengal Act III of 2009) w.e.f. 1.6.2009.]