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State of Karnataka - Section

Section 12 in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

12. Officers of the University.

- The following shall be the officers of the University, namely:-
(1)The Chancellor
(2)The Pro-Chancellor
(3)The Vice Chancellor
(4)The Registrar
(5)The Director, Training, Publication and Supervision of all schools
(6)The Director, Centre for Research, Innovation and Evaluation.
(7)The Head of all Schools.
(8)The Finance officer.
(9)Such other Officers as may be prescribed by the Regulations.