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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(i) in The Maharashtra Education and Employment Guarantee (CESS) Act, 1962

(i)[ "municipality" means a municipal corporation or a municipal council established or constituted under any law for the time being in force in the State;] [Clause (i) was substituted for the original by Maharashtra 17 of 1975, Schedule.]