Section 1(12)(e) in The Orissa Reduction and Remissions of Court-fees Order, 1943

[Cites 0, Cited by 0] [Section 1(12)] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(12)(e) in The Orissa Reduction and Remissions of Court-fees Order, 1943

(e)copy of an order of maintenance when the copy is given under Section 490 of the said Code to the person in whose favour the order is made, or the person to whom the allowance is to be paid,

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State of Odisha - Subsection

Section 1(12)(e) in The Orissa Reduction and Remissions of Court-fees Order, 1943