Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 20 in The Delhi Vidyut Board Rules, 1997 20. Proceedings. - The proceedings of every meeting of the Consultative Council shall be recorded in a minutes book to be kept for the purpose and shall be signed by the Chairman and by the Secretary of the Consultative Council at that or at the next meeting.
