Section 69(3) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978
(3)Where before the date of the commencement of this Act, the Saurashtra University has made any contract in relation to the said Colleges, Departments or Centres, such contracts shall be deemed to have been made by the University and any reference therein to the Saurashtra University shall be construed as reference to the University.
