Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(1)(c) in The Orissa Prohibition of Withholding from Sale of Essential Commodities Order, 1977 (c)take or cause to be taken extracts from or copies of any document produced before him;