Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56B] [Entire Act] State of Rajasthan - Subsection Section 56B(f) in The Rajasthan Sales Tax Rules, 1995 (f)Whenever, a person brings the goods and / or animals at. such check-post or in the specified area as mentioned above, he shall furnish the information to such contractor in Form ST 33.