Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 57] [Entire Act]

State of Uttar Pradesh - Section

Section 122 in The U.P. Zamindari Abolition and Land Reforms Act, 1950

122.

[* * *] [Deleted by U.P. Act No. 33 of 1961.]