Madhya Pradesh High Court
Northward Value Invest Private Limited vs Foresight Investors Limited on 30 April, 2015
COMP-20-2013 (NORTHWARD VAL UE INVESTPRIVA TE LIMITED Vs FORESIGHTINVESTORS LIMITED) 30-04-2015
Mr.H.K.Upadhyay, learned counsel for the Official Liquidator prays for and is granted three weeks' time to submit the report. As prayed, let the company petition be listed in week commencing 22.06.2015.
(ALOK ARADHE) JUDGE