Delhi High Court - Orders
Shashi Lata Singh vs State (Govt. Of Nct Delhi) And Anr on 22 September, 2023
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 2990/2023, CRL.M.A. 11220/2023
SHASHI LATA SINGH ..... Petitioner
Through: Mr. Sanjay Singh, Advocate.
versus
STATE (GOVT. OF NCT DELHI) AND ANR. ..... Respondents
Through: Mr. Manoj Pant, APP for the State.
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 22.09.2023
1. To come up with connected matters on 25.09.2023.
2. The order be uploaded on the website forthwith.
SWARANA KANTA SHARMA, J SEPTEMBER 22, 2023/kd Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 23:05:58