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Delhi High Court - Orders

Shashi Lata Singh vs State (Govt. Of Nct Delhi) And Anr on 22 September, 2023

Author: Swarana Kanta Sharma

Bench: Swarana Kanta Sharma

                                    $~2
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.M.C. 2990/2023, CRL.M.A. 11220/2023
                                                SHASHI LATA SINGH                                                                ..... Petitioner
                                                                                      Through:                 Mr. Sanjay Singh, Advocate.

                                                                                      versus

                                                STATE (GOVT. OF NCT DELHI) AND ANR.                                              ..... Respondents
                                                                                      Through:                 Mr. Manoj Pant, APP for the State.

                                                CORAM:
                                                HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
                                                              ORDER

% 22.09.2023

1. To come up with connected matters on 25.09.2023.

2. The order be uploaded on the website forthwith.

SWARANA KANTA SHARMA, J SEPTEMBER 22, 2023/kd Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 23:05:58