Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act] State of Telangana - Subsection Section 9(2)(d) in Telangana State Audit Act, 1989 (d)condone any objection, the compliance of which is not possible due to loss of records connected with its disposal due to any natural calamity.