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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3)(f) in The Cantonments (Extension Of Rent Control Laws) Act, 1957

(f)in section 6,--
(i)in sub- section (1), the words and brackets "situated in the city of Lashkar (including Gwalior and Morar), Indore, Ujjain or Ratlam" shall be omitted;
(ii)sub-section (2) shall be omitted;