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[Cites 0, Cited by 3] [Section 198(1)] [Section 198] [Entire Act]

State of Uttar Pradesh - Subsection

Section 198(1)(e) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(e)a bhumidhar [* * *] [Word 'sirdar' omitted by U.P. Act No. 6 of 1978 (w.e.f 2101.1978).] or asami residing in the circle and holding land less than 1.26 hectares (3.125 acres);