Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 40 in The Bihar Primary and Middle Education Rules, 1961

40. List of holidays.

- The list of holidays and vacations to be observed in Board managed schools shall be drawn up annually by the Education Committee, within the date prescribed by the Director, subject to such general or special orders, as may be issued from time to time by the State Government. A copy of the list shall be forwarded to the District Education Officer, District Superintendent, Sub-divisional Education Officer and Deputy Superintendent of Education as also to all Sub-Inspectors of Schools at the beginning of each year.