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[Cites 0, Cited by 0] [Section 581ZL] [Entire Act]

Union of India - Subsection

Section 581ZL(8) in The Companies (Amendment) Act, 2002

(8)The register referred to in sub- section (7) shall be kept at the registered office of the Producer Company and the same shall be open to inspection by any Member who may take extracts therefrom.CHAPTER VIII PENALTIES