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[Cites 1, Cited by 2]

Madhya Pradesh High Court

Krishna Kumar Agnihotri vs The State Of Madhya Pradesh on 23 August, 2021

Author: Sujoy Paul

Bench: Sujoy Paul

1 WP-16141-2016 The High Court Of Madhya Pradesh WP-16141-2016 (KRISHNA KUMAR AGNIHOTRI Vs THE STATE OF MADHYA PRADESH AND OTHERS) 7 Jabalpur, Dated : 23-08-2021 Heard through Video Conferencing. List alongwith W.P. No.19224/2016 in the month of October, 2021.

(SUJOY PAUL) JUDGE rv Signature Not Verified SAN Digitally signed by REENA HIMANSHU SHARMA Date: 2021.08.24 17:19:30 IST