Madhya Pradesh High Court
Krishna Kumar Agnihotri vs The State Of Madhya Pradesh on 23 August, 2021
Author: Sujoy Paul
Bench: Sujoy Paul
1 WP-16141-2016 The High Court Of Madhya Pradesh WP-16141-2016 (KRISHNA KUMAR AGNIHOTRI Vs THE STATE OF MADHYA PRADESH AND OTHERS) 7 Jabalpur, Dated : 23-08-2021 Heard through Video Conferencing. List alongwith W.P. No.19224/2016 in the month of October, 2021.
(SUJOY PAUL) JUDGE rv Signature Not Verified SAN Digitally signed by REENA HIMANSHU SHARMA Date: 2021.08.24 17:19:30 IST