Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 460 in Madras Restriction of Habitual Offenders Act, 1948 460. All persons jointly concerned in lurking house trespass or house breaking by night punishable where death or grievous hurt caused by one of them.
