Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 44 in The Orissa Inspection of Subordinate Courts (by the High Court) Rules, 2004 44. Are the valuable moveable properties relating to Court's Malkhana in the hands of Nazir or Malkhana Clerk correct and tally with Court Malkhana Register.
