Delhi High Court - Orders
Dalit Manav Uthan Sansthan And Ors vs Shri Ashwani Kumar on 5 January, 2024
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 440/2023
DALIT MANAV UTHAN SANSTHAN AND ORS
..... Petitioner
Through: Mr. Praveen Kumar Singh, Ms.
Shraddha Maheshwari and Mr. Sanal
Nambair, Advocates.
versus
SHRI ASHWANI KUMAR ..... Respondent
Through: Mr. Anupam Srivastava, ASC,
GNCTD and Mr. Deepak Jain,
Advocate.
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 05.01.2024
1. No time left, list on 14th February, 2024.
By Order COURT MASTER JANUARY 5, 2024/ns This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/01/2024 at 23:26:59