Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18E] [Entire Act] State of Goa - Subsection Section 18E(2) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964 (2)The tenant shall have the option to deposit the purchase price either in lumpsum or in ten equal annual instalments.