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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(2B) in West Bengal Value Added Tax Act, 2003

(2B)Where the sale of any goods, which is exempt from tax, is packed in any container or in any packing material, then notwithstanding anything contained in sub-section (2) , the sale of such container or packing material shall also be exempt from tax.