Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 13] [Entire Act] Union of India - Subsection Section 13(3) in The Drugs And Cosmetics Act, 1940 (3)The punishment provided by this section shall be in addition to any penalty to which the offender may be liable under the provisions of section 11.
