Supreme Court - Daily Orders
Sanjai Kumar Dwivedi vs District Judge Azamgarh on 6 July, 2021
Bench: A.M. Khanwilkar, Sanjiv Khanna
ITEM NO.4 Court 4 (Video Conferencing) SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 19207/2020
(Arising out of impugned final judgment and order dated 08-04-2019
in SA No. 1092/2010 passed by the High Court Of Judicature At
Allahabad)
SANJAI KUMAR DWIVEDI Petitioner(s)
VERSUS
DISTRICT JUDGE AZAMGARH Respondent(s)
( IA No.91941/2020-CONDONATION OF DELAY IN FILING and IA
No.91943/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.91944/2020-EXEMPTION FROM FILING O.T. )
Date : 06-07-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s)
Mr. S.R. Singh, Sr. Adv.
Mr. Ankur Yadav, AOR
Mr. Prateek Yadav, Adv.
Mr. Krishna Kumar Yadav, Adv.
Mr. Mohammad Adi Alvi, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We decline to interfere in this Special Leave Petition. The Special Leave Petition is accordingly dismissed.
In view of the above, pending application(s) shall stand disposed of.
Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2021.07.06 20:27:04 IST Reason:(NEETU KHAJURIA) (VIDYA NEGI) COURT MASTER COURT MASTER