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Madhya Pradesh High Court

Smt. Krishna Nagvanshi vs The State Of Madhya Pradesh on 22 January, 2026

1 MCRC-890-2026 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 890 of 2026 (SMT. KRISHNA NAGVANSHI AND OTHERS Vs THE STATE OF MADHYA PRADESH ) Dated : 22-01-2026 Shri Aman Dawra - Advocate for applicant. Shri Anoop Sonkar - PL for State.

As prayed for, list in the next week.

(PRAMOD KUMAR AGRAWAL) JUDGE Sateesh Signature Not Verified Signed by: SATEESH KUMAR SEN Signing time: 23-01-2026 17:39:51