Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(11) in Children's University Act, 2009

(11)to constitute committees for specific purposes, in such manner as may be determined by it, and may designate one of its members as Chairperson of the committee;