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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(1)(h) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(h)to appoint such committees, either standing or temporary, as the [Executive Council] [Words substituted for the word 'Board' by W. B. Act 31 of 1981.] may consider necessary, and determine the terms of reference thereof within the limitations of this Act or the Statutes;