Calcutta High Court (Appellete Side)
M/S. Bibby Ship Management (India) Pvt. ... vs The State Of West Bangal & Ors on 4 March, 2014
Author: Dipankar Datta
Bench: Dipankar Datta
1
04.03.2014
Item No.39
SB
W.P. 6543 (W) of 2014
M/s. Bibby Ship Management (India) Pvt. Ltd. & Anr.
Vs.
The State of West Bangal & Ors.
Mr. S. S. Banerjee,
Ms. R. Majumder.............for the petitioners.
Mr. P. Dutto,
Ms. P. S. Tibrewal.........for the State.
Mr. D. Bhattacharya,
Mr. D. N. Mishra,
Mr. C. Chatterjee,
Ms. A. Agarwal.............for the respondent no.5.
It is alleged by the petitioners that the investigation of Beniapukur Police Station Case No.388 dated 08.11.2013 under Sections 441/447/503/504/506/509 of the Indian Penal Code is not proceeding in the right direction.
The officer investigating the said case shall submit a report on the status of investigation on 17.03.2014 when the writ petition shall be listed under the heading 'To Be Mentioned'.
(DIPANKAR DATTA, J.)