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[Cites 0, Cited by 0] [Section 244(1)] [Section 244] [Entire Act]

State of Tamilnadu - Subsection

Section 244(1)(b) in The Coimbatore City Municipal Corporation Act, 1981

(b)to remove, re-construct or make any addition to any portion of such building which is within street alignment; in any order which he issues concerning the re-building, alteration or repair of such building, require such building to be set back to the street alignment;