Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 144] [Entire Act] State of Tamilnadu - Subsection Section 144(6) in Tamil Nadu Panchayats (Elections) Rules, 1995 (6)In the event of the election being contested, poll will be taken on.........between the hours of a.m. and p.m. at the polling stations notified for this purpose;