Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(a) in Assam Sillimanite Limited (Acquisition And Transfer Of Refractory Plant) Act, 1976 (a)where a direction has been made by the Central Government under section 4, vest in the Government company specified in such direction, or
