Section 30(7) in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988
(7)to provide (a) one pail full of water for every 10 prisoners or friction thereof if the van does not possess its own water tank, (b) one Iota full of water to each prisoner, and (c) one pail full of water in the latrine for cleaning purposes ;
