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[Cites 0, Cited by 0] [Section 331(1)] [Section 331] [Entire Act]

State of Maharashtra - Subsection

Section 331(1)(vi) in Maharashtra Land Revenue Code, 1966

(vi)the amount payable under clause (ii) by any class of persons shall be recoverable in such manner as the State Government directs from the members of that class as entered in the record of rights.