Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Goa - Subsection

Section 42(7) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(7)No examination in practicals shall be conducted in absence of any Examiner, either Internal or External.