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State of Uttar Pradesh - Section

Section 21 in U.P. Board of Secondary Sanskrit Education (Appointment and Conditions of Service of Heads of Institution, Teachers and other employees of the Institutions Rules, 2009

21.

The candidates for appointment to a Group C post and Group D post, shall not be less than 18 years and not more than 35 years of age. The relaxation in age shall be in accordance with the law for the time being in force.