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[Cites 0, Cited by 0] [Section 346(3)] [Section 346] [Entire Act]

State of Haryana - Subsection

Section 346(3)(d) in Haryana Municipal Corporation Act, 1994

(d)the erection or re-erection of buildings on any site and the restrictions and conditions in regard to the open spaces to be maintained in or around buildings and the height and character of buildings;