Madras High Court
S.R.Booshanam … vs The District Collector And District ... on 19 February, 2024
Author: P.D. Audikesavalu
Bench: P.D. Audikesavalu
W.P. No. 3107 of 2024
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 19.02.2024
CORAM
THE HON'BLE MR. JUSTICE P.D. AUDIKESAVALU
W.P. No. 3107 of 2024
and
W.M.P. No. 3385 of 2024
S.R.Booshanam … Petitioner
-vs-
1. The District Collector and District Magistrate,
Office of the District Collector, Chennai,
62, Rajaji Salai,
Chennai - 600 001.
2. The Executive Magistrate and Revenue Divisional Officer,
Chennai District,
Chennai - 600 001.
3. The Sub Registrar,
Tambaram,
Chennai - 600 059.
4. Selvaraj Arun Kumar
5. S.Amudha Ganesan
6. Praveena
7. Tributo Holdings Private Limited,
Represented by its Director Gopalakrishna Shetty,
No. 3, Club Road,
Chetpet,
Chennai - 600 031.
https://www.mhc.tn.gov.in/judis
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W.P. No. 3107 of 2024
8. Huracan Holdings Private Limited,
Represented by its Director Gopalakrishna Shetty,
No. 3, Club Road,
Chetpet,
Chennai - 600 031.
9. Portfino Holdings Private Limited,
Represented by its Director Gopalakrishna Shetty,
No. 3, Club Road,
Chetpet,
Chennai - 600 031. ...
Respondents
Prayer:- Writ Petition filed under Article 226 of the Constitution of India,
1950, praying to issue a Writ of Certiorarified Mandamus, calling for the
records on the files of the First Respondent order dated 28.11.2023 bearing Ref.
Se. Mu. Na. Ka. No. 3726/A1/2022 quash the same and consequently direct the
Third Respondent to cancel the settlement deed dated 01.06.2007 registered as
Document No. 5750 of 2007 executed by the Petitioner in favour of the Fourth
and Fifth Respondents.
For Petitioner : Mr. V.Balakrishnan
For Respondents : Mr. S.J.Mohamed Sathik,
Government Advocate (for R1 to R3)
ORDER
Learned Counsel for the Petitioner seeks permission of the Court to withdraw the Writ Petition and he has made an endorsement to that effect in the court record.
https://www.mhc.tn.gov.in/judis 2/5 W.P. No. 3107 of 2024 In view of the same, the Writ Petition is dismissed as withdrawn.
Consequently, the connected Miscellaneous Petitions are closed. No costs.
19.02.2024 Index: Yes/No NCC: Yes/No Note: Issue order copy by 20.02.2024.
vjt To
1. The District Collector and District Magistrate, Office of the District Collector, Chennai, 62, Rajaji Salai, Chennai - 600 001.
2. The Executive Magistrate and Revenue Divisional Officer, Chennai District, Chennai - 600 001.
3. The Sub Registrar, Tambaram, Chennai - 600 059.
Copy to
1. Selvaraj Arun Kumar, S/o. Late N.Selvaraj, No. 1/1, Venkatachalapathy Street, Shenoy Nagar, Chennai - 600 030.
https://www.mhc.tn.gov.in/judis 3/5 W.P. No. 3107 of 2024
2. S.Amudha Ganesan, S/o. Late N.Selvaraj, No. 1/1, Venkatachalapathy Street, Shenoy Nagar, Chennai - 600 030.
3. Praveena, No. 1/1, New No. 3, Venkatachalapathy Street, Shenoy Nagar, Chennai - 600 030.
7. Tributo Holdings Private Limited, Represented by its Director Gopalakrishna Shetty, No. 3, Club Road, Chetpet, Chennai - 600 031.
4. Huracan Holdings Private Limited, Represented by its Director Gopalakrishna Shetty, No. 3, Club Road, Chetpet, Chennai - 600 031.
5. Portfino Holdings Private Limited, Represented by its Director Gopalakrishna Shetty, No. 3, Club Road, Chetpet, Chennai - 600 031.
https://www.mhc.tn.gov.in/judis 4/5 W.P. No. 3107 of 2024 P.D. AUDIKESAVALU, J.
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