Section 10(2)(vii) in Assam Judicial Service Rules, 2003

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State of Assam - Subsection

Section 10(2)(vii) in Assam Judicial Service Rules, 2003

(vii)Inclusion of the name of a candidate in any list prepared under clause (iii) or (iv) shall not confer any right of appointment to such candidate.

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State of Assam - Subsection

Section 10(2)(vii) in Assam Judicial Service Rules, 2003