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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Karnataka - Subsection

Section 6(1)(c) in Sri Malai Mahadeshwaraswamy Kshetra Development Authority Act, 2013

(c)[ he without informing the Authority absents from three consecutive meetings of the Authority: [Substituted by Act 36 of 2014 w.e.f. 06.09.2014.]