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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(1)(e) in Sonowal Kachari Autonomous Council Act, 2005

(e)exercise such other powers, perform such other duties as the General Council may , by general or special resolution, direct or as the Government may, by rules made in this behalf, prescribe.