Himachal Pradesh High Court
Jagjit Singh vs . Mohan Singh & Others on 7 March, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Jagjit Singh Vs. Mohan Singh & others RSA No.44 of 2023 07.03.2023 Present: Mr. Y.P. Sood, Advocate, for the appellant.
r to RSA No.44 of 2023 Issue notice to the respondents, returnable for 09.05.2023.
CMP No.1844 of 2023 This application is disposed of with the direction that the applicant/appellant shall file certified copy of judgment and decree passed by learned Trial Court within a period of four weeks.
(Ajay Mohan Goel) Judge March 07, 2023 (Rishi) ::: Downloaded on - 07/03/2023 20:37:02 :::CIS