Delhi High Court - Orders
Gurpreet Singh vs The Chairman, Ntro And Ors on 19 April, 2022
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 941/2020
GURPREET SINGH ....Petitioner
Through: None.
versus
THE CHAIRMAN, NTRO AND ORS. ..... Respondents
Through: Mr Vikram Jetly, CGSC for UOI with
Ms Shreya Jetly, Advocate
(9811157321).
ORDER
% 19.04.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).
1. The Hon'ble Division Bench (Coram: Hon'ble Mr. Justice Najmi Waziri and Hon'ble Ms. Justice Swarana Kanta Sharma) could not assemble as Hon'ble Mr. Justice Najmi Waziri is on leave today.
2. Renotify on 28.09.2022.
BY ORDER (COURT MASTER) APRIL 19, 2022/rd Signature Not Verified Digitally Signed By:KAMLESH KUMAR Signing Date:19.04.2022 15:41:41