Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 12 in The M.P. Maihar Sharda Devi Mela Adhiniyam, 1998 12. Delegation of powers. - The State Government may, by notification in the Gazette, delegate the powers conferred on it under this Act to any authority subordinate to it.
