Punjab-Haryana High Court
Hismitc Ltd And Another vs The Presiding Officer , Labour Court And ... on 1 March, 2025
Author: Harsimran Singh Sethi
Bench: Harsimran Singh Sethi
Neutral Citation No:=2025:PHHC:029197
210 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-4199
4199-2019 (O&M)
Date of Decision : 01
01-03-2025
HARYANA STATE MINOR IRRIGATI
IRRIGATION AND TUBEWELLS
CORPORATION LTD AND ANOTHER
........Petitioner(s)
VERSUS
THE PRESIDING OFFICER , INDUSTRIAL TRIBUNAL
TRIBUNAL-CUIM-
LABOUR COURT AND ANR
........Respondent(s)
CORAM: HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI
Present: Mr. Rajesh Gaur, Advocate for the petitioner
petitioners.
Mr. Raj Kaushik, Advocate and
Mr. Harsh Vardhan, Advocate
for the respondent-Workman
Workman.
***
HARSIMRAN SINGH SETHI, J. (Oral)
1. Learned earned counsel for the petitioner submits that the question of law raised in the present petition had already been decided by this Court in CWP No.4165 No. of 2019 titled "HSMITC Ltd and anr. Versus The Presiding esiding Officer , Labour Court and a anr." decided on 11.02.2025 hence, the present petition be also disposed of in the same terms.
2. Learned counsel for the respondents does not raise any objection in case the present petition is disposed of in terms of CWP No.4165 of 2019 titled "HSMITC Ltd and anr. Versus The Presiding esiding Officer , Labour Court and a anr." decided on 11.02.2025.
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3. Keeping in view the agreement between the parties, the present petition is also disposed of in terms of CWP No.4165 of 2019 titled "HSMITC Ltd and anr. Versus The Presiding Officer , Labour Court and anr." decided on 11.02.2025.
4. Pending application, if any, also stands disposed of.
01-03-2025 (HARSIMRAN SINGH SETHI)
Sapna Goyal
JUDGE
NOTE: Whether speaking: YES
Whether reportable: NO
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