Delhi High Court - Orders
Almora Gram Committee (Regd) vs Satesh Bhati on 13 September, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 374/2023 & CM APPL. 11215/2023
ALMORA GRAM COMMITTEE (REGD) ..... Petitioner
Through: Mr. D.D. Joshi, Advocate along with
Petitioner
versus
SATESH BHATI ..... Respondent
Through: Mr. Alok Bhachawa and Ms. Saloni
Jagga, Advocates
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 13.09.2023
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List on 05.02.2024.
BY ORDER
COURT MASTER
SEPTEMBER 13, 2023/hp/rhc/msh This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 19:07:58