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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Punjab - Subsection

Section 41(1)(d) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(d)performance of functions in relation to any development programme as the Government may, by notification, confer or entrust to it;