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State of Goa - Section

Section 5 in Goa Tax on Entry of Goods Rules, 2000

5.

/21/2000-Fin(R&C)(1). - In exercise of the powers conferred by section 49 read with sections 8(1), 14, 18, 19, 28, 29 and 33 of the Goa Tax on Entry of Goods Act, 2000 (Goa Act 14 of 2000), the Government of Goa hereby makes the following rules, namely:-