Supreme Court - Daily Orders
Principal Commissioner Of Income Tax 9 vs M/S Vertex Customer Service Pvt. Ltd. on 19 February, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.33 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 4363/2018
(Arising out of impugned final judgment and order dated 23-05-2017
in ITA No. 416/2017 passed by the High Court of Delhi at New Delhi)
PRINCIPAL COMMISSIONER OF INCOME TAX 9 Petitioner(s)
VERSUS
M/S VERTEX CUSTOMER SERVICE PVT. LTD. Respondent(s)
(With IA No.21511/2018-CONDONATION OF DELAY IN FILING and IA
No.21513/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 19-02-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Mr. T. C. Shana, Adv.
Mr. Sameer Abhyankar, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 23.03.2018 when the other special leave petition raising similar issue, i.e., SLP (C)No. 31311/2015 is coming up for hearing.
(NIDHI AHUJA) (MALA KUMARI SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
NIDHI AHUJA
Date: 2018.02.20
17:11:20 IST
Reason: