Section 35 in First Statutes of the Rai University
35. General Fund.
- a. The University shall have a General Fund to which the following shall be credited, namely:-(a)Fees and other charges received by the University;(b)Any contributions made by the Sponsoring Body;(c)Any income received from consultancy and other work undertaken by the University in pursuance of its objectives;(d)Trusts, bequests, donations, endowments and may any other grants; and(e)All other sums received by the University.
